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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Gujarat - Subsection

Section 93(2)(ii) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(ii)where the water course consists of pipes, the pipes shall be laid at a depth not less than one and a half feet from the surface of the land;