Section 3(3AAAA) in Rajasthan Entertainments and Advertisements Tax Act, 1957
(3AAAA)[] [Re-numbered by Finance Act No. 12 of 1999] "Commissioner" shall have the meaning assigned to it in the [Rajasthan Sales Tax Act, 1994 (Act No. 22 of 1995)] [Substituted for 'Rajasthan Sales Tax Act, 1954' by Act No. 8 of 1998.];
