Patna High Court - Orders
Raj Kumar Chauhan vs Brajesh Kumar Singh on 7 December, 2015
Author: Aditya Kumar Trivedi
Bench: Aditya Kumar Trivedi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8694 of 2012
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Brajesh Kumar Singh
.... .... Petitioner/s
Versus
Raj Kumar Chauhan
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.13140 of 2012
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Raj Kumar Chauhan
.... .... Petitioner/s
Versus
Brajesh Kumar Singh
.... .... Respondent/s
======================================================
Appearance:
(In CWJC No.8694 of 2012)
For the Petitioner/s : Mr. Amrit Abhijat, Adv.
Mr. Manoj Kumar Gupta, Adv.
For the Respondent/s : Mr. K.N. Choubey, Sr. Adv.
Mr. Ashok Kumar Garg, Adv.
Mr. Ambuj Nayan Choubey, Adv.
(In CWJC No.13140 of 2012)
For the Petitioner/s : Mr. K.N. Choubey, Sr. Adv.
Mr. Ashok Kumar Garg, Adv.
Mr. Ambuj Nayan Choubey, Adv.
For the Respondent/s : Mr. Amrit Abhijat, Adv.
Mr. Manoj Kumar Gupta, Adv.
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CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
ORAL ORDER
11 07-12-2015Both the cases are admitted.
Because of the fact that both the parties are present in both the petitions on account thereof, there is no need to have them re-noticed.
Call for lower court record of Misc. Case no.2 of 2005 from Sub-Judge, Ist, Supaul.
List for hearing after receipt of the lower court Patna High Court CWJC No.8694 of 2012 (11) dt.07-12-2015 2 record. There should be analogous hearing of both the cases.
(Aditya Kumar Trivedi, J.) PN/-
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