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Patna High Court - Orders

Raj Kumar Chauhan vs Brajesh Kumar Singh on 7 December, 2015

Author: Aditya Kumar Trivedi

Bench: Aditya Kumar Trivedi

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.8694 of 2012
                  ======================================================
                  Brajesh Kumar Singh
                                                                        .... .... Petitioner/s
                                                     Versus
                  Raj Kumar Chauhan
                                                                       .... .... Respondent/s
                  ======================================================
                                                      with
                                 Civil Writ Jurisdiction Case No.13140 of 2012
                  ======================================================
                  Raj Kumar Chauhan
                                                                        .... .... Petitioner/s
                                                     Versus
                  Brajesh Kumar Singh
                                                                       .... .... Respondent/s
                  ======================================================
                  Appearance:
                  (In CWJC No.8694 of 2012)
                  For the Petitioner/s     :            Mr. Amrit Abhijat, Adv.
                                                        Mr. Manoj Kumar Gupta, Adv.
                  For the Respondent/s       :          Mr. K.N. Choubey, Sr. Adv.
                                                        Mr. Ashok Kumar Garg, Adv.
                                                        Mr. Ambuj Nayan Choubey, Adv.
                  (In CWJC No.13140 of 2012)
                  For the Petitioner/s     :            Mr. K.N. Choubey, Sr. Adv.
                                                        Mr. Ashok Kumar Garg, Adv.
                                                        Mr. Ambuj Nayan Choubey, Adv.
                  For the Respondent/s     :            Mr. Amrit Abhijat, Adv.
                                                        Mr. Manoj Kumar Gupta, Adv.
                  =====================================================
                  CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR TRIVEDI
                  ORAL ORDER

11   07-12-2015

Both the cases are admitted.

Because of the fact that both the parties are present in both the petitions on account thereof, there is no need to have them re-noticed.

Call for lower court record of Misc. Case no.2 of 2005 from Sub-Judge, Ist, Supaul.

List for hearing after receipt of the lower court Patna High Court CWJC No.8694 of 2012 (11) dt.07-12-2015 2 record. There should be analogous hearing of both the cases.

(Aditya Kumar Trivedi, J.) PN/-

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