Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Punjab - Subsection

Section 76(2)(ix) in The Punjab Rent Act, 1995

(ix)The rent will be increased by five per cent per year on____________and___________the third increase will be proportionate to the increase in whole sale Consumer Price Index over the three years period____________to__________[Section. 6].