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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(1) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(1)The Superintendent shall forward through the Inspector General, with such observations as he may think fit, any representation which an internee may submit to the Government.