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[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 27(6)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)The Government Departments, CSD Canteens of Military and Para Military forces and 100% Government owned Corporations, Societies and autonomous bodies are exempted from furnishing of security.