Section 9(2)(a) in The Dowry Prohibition Act, 1961

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Union of India - Subsection

Section 9(2)(a) in The Dowry Prohibition Act, 1961

(a)the form and manner in which, and the persons by whom, any list of presents referred to in sub-section (2) of section 3 shall be maintained and all other matters connected therewith; and

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Union of India - Subsection

Section 9(2)(a) in The Dowry Prohibition Act, 1961