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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(19) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(19)Whenever the Committee orders a child to be kept in a fit institution as part of restoration under clause (f) of sub-section (3) of section 39 of the Act, it shall forward a copy of its order of restoration in Form XI to the Officer-in-Charge of such institution.