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State of Gujarat - Section

Section 1 in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

1.

(1)These rules may be called the Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)They shall apply to the persons appointed to the Class III posts in the Editorial Wing, as specified in Appendix A and Appendix B, in the Commissionerate of Information, Gujarat State:Provided that where any such person who has passed the examination before the appointed date or who has been exempted from passing the examination under the old rules, shall not be required to pass an examination as prescribed in these rules:Provided further that where any such person has before the appointed data exhausted all the chances prescribed under the old rules for passing the relevant examination and has failed to pass the relevant examination nothing in these rules shall have as expressly provided therein entitle him to appear in the examination.In these rules, unless the context otherwise requires,-