Supreme Court - Daily Orders
Prem Kumar Bansal vs M/S. Bestech India Pvt. Ltd. on 11 November, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.57 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s).32591/2016
PREM KUMAR BANSAL Appellant(s)
VERSUS
M/S. BESTECH INDIA PVT. LTD. Respondent(s)
(with appln. (s) for condonation of delay in filing appeal)
Date : 11/11/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Appellant(s) Mr. Rajiv K. Garg, Adv.
Mr. Ashish Garg, Adv.
Mr. T. L. Garg, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in four weeks. Dasti, in addition, is permitted.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.11.12
13:47:59 IST
Reason: