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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(2)(k) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(k)whether any previous application for grant of certificate by the [REIT or the parties to the REIT or their directors/members of governing board] [Substituted 'applicant or any related party' by Notification No. SEBI/LAD-NRO/GN/2017-18/022, dated 15.12.2017 (w.e.f. 26.9.2014).] has been rejected by the Board;