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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2)(b) in Rajasthan Co-operative Societies Act, 1965

(b)does not conflict with principles of co-operation social justice and public morality, but facilitates the establishment of a socialistic pattern of society,