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[Cites 0, Cited by 0] [Section 1(5)] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(5)(a) in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915

(a)the Collector, or a Deputy Collector from time to time appointed by the Collector on Ex officio Chairman;