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Union of India - Section

Section 4 in All India Council for Technical Education (Grant of Approvals for the Technical Institutions) Regulations, 2016

4. Grant of Approval for Technical Institutions through a single application.

- 4.1 All Promoters of Technical Institutions shall seek prior approval of the Council for:a. Setting up new Technical Institution offering Technical Programme at Diploma/Post Diploma/Degree/Post Graduate Degree and Post Graduate Diploma/Collaboration and Twinning Programme between Indian and Foreign Universities or Institutions in the field of Technical Education, Research and training;b. Change of Site/Location of the existing Institution;c. Closure of Institution;d. Conversion of Women's Institution into Co-Ed Institution and vice-versa; ande. Conversion of Diploma Level into Degree Level and vice-versa