Section 27 in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963
27. Certificate to be signed.
- The person to whom a permit is granted shall before receiving the permit sign the certificate in Form II printed in red ink on a detachable slip added to the permit and return the same to the Divisional Forest Officer.
