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Calcutta High Court

Titagarh Rail Systems Limited vs Texmaco Rail And Engineering Limited on 1 April, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OC-55
Wt56
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                             (COMMERCIAL DIVISION)

                              AP-COM/275/2024
                          [Old case no. AP/683/2022
                                 AP/684/2022]
                      TITAGARH RAIL SYSTEMS LIMITED
                                      VS
                   TEXMACO RAIL AND ENGINEERING LIMITED

                              AP-COM/276/2024
                   M/S. TEXMACO RAIL AND ENGINEERING LTD
                                      VS
                        TITAGARH RAIL SYSTEMS LIMITED

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 1st April, 2024.

Appearance:

Mr. Sayantan Bose, Adv.
Ms. Iran Hassan, Adv.
Mr. Sanket Sarawgi, Adv.
Mr. Sounak Mukhopadhyay, Adv. ...for Titagarh Rail systems ltd.
Mr. Suddhasatva Banerjee, Adv.
Mr. Shubradip Roy, Adv.
...for Texmaco Rail and Engineering ltd.
The Court: It is submitted on behalf of the parties that both these matters are ready for hearing and affidavits have been completed.
In such circumstances, let these matters appear on 17 April, 2024.
(RAVI KRISHAN KAPUR, J.) s.pal