Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 12 in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991 12. Interpretation. - If any question arises to the interpretation of any provision of the rules the decision of the Governor shall be final.
