Punjab-Haryana High Court
Multan Singh And Others vs State Of Haryana And Another on 27 March, 2014
Author: Sabina
Bench: Sabina
In the High Court of Punjab and Haryana at Chandigarh
Regular First Appeal No. 449 of 2010
Date of Decision: 27.3.2014.
Multan Singh and others .......Appellants
Versus
State of Haryana and another .......Respondents
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: Mr. Sanjiv Gupta, Advocate
for the land owners-claimants.
Mr. H.S.Hooda, Advocate General, Haryana with
Mr. D.D.Gupta, Addl. A.G., Haryana.
****
SABINA, J.
For orders, see RFA No. 3493 of 2009.
(SABINA) JUDGE March 27, 2014 Gurpreet Singh Gurpreet 2014.04.04 11:56 I attest to the accuracy and integrity of this document chandigarh