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Punjab-Haryana High Court

Multan Singh And Others vs State Of Haryana And Another on 27 March, 2014

Author: Sabina

Bench: Sabina

                 In the High Court of Punjab and Haryana at Chandigarh


                                           Regular First Appeal No. 449 of 2010
                                           Date of Decision: 27.3.2014.


            Multan Singh and others                                    .......Appellants


                                                  Versus


            State of Haryana and another                               .......Respondents

            CORAM: HON'BLE MRS. JUSTICE SABINA

            Present:           Mr. Sanjiv Gupta, Advocate
                               for the land owners-claimants.

                               Mr. H.S.Hooda, Advocate General, Haryana with
                               Mr. D.D.Gupta, Addl. A.G., Haryana.


                                    ****

            SABINA, J.

For orders, see RFA No. 3493 of 2009.

(SABINA) JUDGE March 27, 2014 Gurpreet Singh Gurpreet 2014.04.04 11:56 I attest to the accuracy and integrity of this document chandigarh