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[Cites 0, Cited by 0] [Article 275(1)] [Article 275] [Constitution]

Constitution Subarticle

Article 275(1)(a) in Constitution of India

(a)the average excess of expenditure over the revenues during the two years immediately preceding the commencement of this Constitution in respect of the administration of the tribal areas specified inPart I of the table appended to paragraph 20 of the Sixth Schedule; and