Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 9 in Punjab School Education Board (XIth Class Examination) Regulations, 1992

9. Migration.

- The Board may allow migration from school to school and college to college. However, migration from school to college and vice versa may be allowed only where parallel institution does not exist at the place of migration. Fee for migration will be [Rs. 100/-] [Substituted vide Board's item No. 3(1) dated 28.5.1998.]