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Punjab-Haryana High Court

M/S Mittal Alloys vs Commissioner Of Central Excise ... on 13 January, 2012

Author: Ajay Kumar Mittal

Bench: Ajay Kumar Mittal

            IN THE PUNJAB AND HARYANA HIGH COURT
                        AT CHANDIGARH

                      CEA No.100 of 2011 (O & M)
                     Date of Decision: January 13, 2012.


M/s Mittal Alloys, Vill. Manngarh, Machiwara Road, Kohara, Ludhiana
through its partner Mr. Bipin Kumar.

                                                           ....Appellant

                             Versus

Commissioner of Central Excise Chandigarh.

                                                      .... Respondent


CORAM:        HON'BLE MR. JUSTICE M.M. KUMAR
              HON'BLE MR. JUSTICE AJAY KUMAR MITTAL

Present:      Mr.Suman Jain, Advocate,
              for the petitioner.

              ****

1.           To be referred to the Reporters or not?
2.           Whether the judgment should be reported in the
             Digest ?


M.M. KUMAR, J.

Mr. Suman Jain, learned counsel for the appellant pleads no instructions.

Dismissed for non-prosecution.

(M.M. KUMAR) JUDGE (AJAY KUMAR MITTAL) JUDGE January 13, 2012 sukhpreet