Punjab-Haryana High Court
M/S Mittal Alloys vs Commissioner Of Central Excise ... on 13 January, 2012
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal
IN THE PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
CEA No.100 of 2011 (O & M)
Date of Decision: January 13, 2012.
M/s Mittal Alloys, Vill. Manngarh, Machiwara Road, Kohara, Ludhiana
through its partner Mr. Bipin Kumar.
....Appellant
Versus
Commissioner of Central Excise Chandigarh.
.... Respondent
CORAM: HON'BLE MR. JUSTICE M.M. KUMAR
HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
Present: Mr.Suman Jain, Advocate,
for the petitioner.
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1. To be referred to the Reporters or not?
2. Whether the judgment should be reported in the
Digest ?
M.M. KUMAR, J.
Mr. Suman Jain, learned counsel for the appellant pleads no instructions.
Dismissed for non-prosecution.
(M.M. KUMAR) JUDGE (AJAY KUMAR MITTAL) JUDGE January 13, 2012 sukhpreet