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Union of India - Section

Section 11 in The Transplantation Of Human Organs and Tissues Act, 1994

11. Prohibition of removal or transplantation of [human organs or tissues or both] [Substituted for the words "human organs" by Act 16 of 2011, Section 4.] for any purpose other than therapeutic purposes

.No donor and no person empowered to give authority for the removal of any [human organ or tissue or both] [Substituted for the words "human organ" by Act 16 of 2011, Section 4.] shall authorise the removal of any [human organ or tissue or both] [Substituted for the words "human organ" by Act 16 of 2011, Section 4.] for any purpose other than therapeutic purposes.