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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(3)(a) in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

(a)if he considers the leaves in question still suitable for the manufacture of bidis, direct the authorised officer or agent, as the cae may be, to purchase the same and may also award to the person aggrieved, such further compensation not exceeding twenty per centum of the price of the leaves payable to him, as he may deem fit;