Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 257Q(1)] [Section 257Q] [Entire Act]

State of Tamilnadu - Subsection

Section 257Q(1)(a) in Chennai City Municipal Corporation Act, 1919

(a)one-third of the whole area of such cheri or hutting ground as streets or passages, or