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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(3)(i) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(i)Construction of roads, godowns, rope ways and other infrastructure in the market area to facilitate marketing of Horticultural produce and for the purpose give funds by the Board.