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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(5)(a) in Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948

(a)in the case of a temporarily settled zamindari, to the date of its temporary settlement; and