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[Cites 0, Cited by 0] [Section 45ZH] [Entire Act]

Union of India - Subsection

Section 45ZH(3) in The Reserve Bank of India Act, 1934

(3)The Bank shall provide the information, as referred to in sub-section (2), to the Member of the Monetary Policy Committee, within reasonable time, unless--
(a)the information pertains to an entity or person and is not publicly available; or
(b)the information allows an entity or person to be identified and the information is not publicly available.