Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 15 in Uttarakhand Anti Littering and Anti Spitting Act, 2016 15. Power of State government to make rules & regulations. - The State Government shall make rules and regulations, for the purposes of carrying out into effect the provisions of this Act.
