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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(1)(a) in Andhra Pradesh Pawn Brokers Act, 2002

(a)if the licensee carries on the business in contravention of any of the provisions of this Act or the rules made thereunder or of the condictions of the licence; or