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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2)(b) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(b)the manner of determination of weight or quantity of goods taxable under this Act as referred to in Section 6;