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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

Madras Presidency - Subsection

Section 100(2)(z) in Madras Hindu Religious and Charitable Endowments Act, 1951

(z)the grant of pensions of gratuities to officers and servants of the Board who retired before the commencement of this Act; and