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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(viii) in Brainware University Act, 2015

(viii)to frame guidelines relating to the courses of Post-graduate and Undergraduate Studies and the division of subjects in regard thereto including inter-disciplinary or multidisciplinary integrated courses in selected subjects and to recommend to the Governing Board the making of Regulations in this regard;