Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(1) in The Gujarat Khadi and Village Industries Act, 2006

(1)The Board may enter into and perform all such contracts as it may consider necessary or expedient for carrying out any of the purposes of Act.