Supreme Court - Daily Orders
Super Bazar Karamchari Hiteshi Santhan ... vs Ramesh Chander Agarwal . on 22 July, 2015
Bench: T.S. Thakur, R. Banumathi
ITEM NO.802 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 391-393/2012 In SLP(C) No. 8398-8399/2005
SUPER BAZAR KARAMCHARI HITESHI SANTHAN & Petitioner(s)
VERSUS
RAMESH CHANDER AGARWAL & ORS. Respondent(s)
Date : 22/07/2015 These petitions were MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. R.K. Kapoor, Adv.
(Mentioned by)
Mr. Anis Ahmed Khan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Matters to retain their position.
(VINOD KR.JHA) (VEENA KHERA)
COURT MASTER COURT MASTER
(Listing proforma is enclosed herewith) Note: Matters are shown for listing in Advance list of 04.08.2015 Signature Not Verified Digitally signed by Vinod Kumar Date: 2015.07.22 17:59:19 IST Reason: