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Supreme Court - Daily Orders

Super Bazar Karamchari Hiteshi Santhan ... vs Ramesh Chander Agarwal . on 22 July, 2015

Bench: T.S. Thakur, R. Banumathi

  ITEM NO.802                               COURT NO.2                 SECTION XIV

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

      CONMT.PET.(C) No. 391-393/2012 In SLP(C) No. 8398-8399/2005

  SUPER BAZAR KARAMCHARI HITESHI SANTHAN &                             Petitioner(s)

                                                  VERSUS

  RAMESH CHANDER AGARWAL & ORS.                                        Respondent(s)

  Date : 22/07/2015 These petitions were MENTIONED today.

  CORAM :
                          HON'BLE MR. JUSTICE T.S. THAKUR
                          HON'BLE MRS. JUSTICE R. BANUMATHI

  For Petitioner(s)                    Mr. R.K. Kapoor, Adv.
                                       (Mentioned by)
                                       Mr. Anis Ahmed Khan,Adv.

  For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Matters to retain their position.

                      (VINOD KR.JHA)                              (VEENA KHERA)
                       COURT MASTER                               COURT MASTER

(Listing proforma is enclosed herewith) Note: Matters are shown for listing in Advance list of 04.08.2015 Signature Not Verified Digitally signed by Vinod Kumar Date: 2015.07.22 17:59:19 IST Reason: