Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Himachal Pradesh - Subsection Section 24(2)(iv) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017 (iv)cancel the Registration of the Centre, depending upon the severity and the frequency of the violation of any of the provisions of the Act.