Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 85 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

85. Expenditure in connection with or incidental to such Elections.

- All expenditure incurred by the election authority in connection with or incidental to the Election of the Market Committee shall be met from the Market Committee Fund. If the Fund in the Market Committee is not available, then from the Fund of the State Agriculture Marketing Board.