Calcutta High Court (Appellete Side)
South City Projects (Kolkata) Limited vs Mr. Sanjeev Narula & Ors on 6 March, 2026
Author: Shampa Sarkar
Bench: Shampa Sarkar
Item No.16
06.03.2026
Court. No. 12
GB
CRC 21 of 2012
South City Projects (Kolkata) Limited
Versus
Mr. Sanjeev Narula & Ors.
1.None appears for the parties to move this application.
2. Accordingly, the contempt proceedings are dropped.
CRC 21 of 2012 is dismissed for default.
(Shampa Sarkar, J.)