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[Cites 0, Cited by 0] [Section 22B(4)] [Section 22B] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22B(4)(c) in Arunachal Pradesh Municipal Election Rules, 2011

(c)the last date for the withdrawal of candidatures, which shall be the third day after the last date for the scrutiny of nominations or, if that day is a public holiday, the next day which is not a public holiday ;