Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Andhra Pradesh - Subsection Section 105(5) in Andhra Pradesh Municipalities Act, 1965 (5)Such book shall be open at all reasonable times to the inspection, free of charge, by any person who pays any tax to the municipality.
