Supreme Court - Daily Orders
Manisha Umesh Kumar Sharma vs Umesh Kumar Tejpal Sharma on 9 December, 2019
Bench: R. Banumathi, A.S. Bopanna
ITEM NO.8 COURT NO.5 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2881/2019
MANISHA UMESH KUMAR SHARMA Petitioner(s)
VERSUS
UMESH KUMAR TEJPAL SHARMA Respondent(s)
( IA No. 179783/2019 - EX-PARTE STAY
IA No. 179784/2019 - EXEMPTION FROM FILING O.T.)
Date : 09-12-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Amit Aggarwal,Adv.
Mr. Rajat Bhardwaj, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in connection with the Petition No. 1320 of 2018 titled as Umesh Kumar Tejpal Sharma vs. Manisha Umesh Kumar Sharma bearing CNR No. MHFC12-003045-2018 filed under Section 9 of Hindu Marriage Act, 1955 pending before the Family Court, Pune at Pune until further orders.
(MADHU BALA) (BEENA JOLLY)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
MADHU BALA
Date: 2019.12.09
17:13:13 IST
Reason: