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Supreme Court - Daily Orders

Manisha Umesh Kumar Sharma vs Umesh Kumar Tejpal Sharma on 9 December, 2019

Bench: R. Banumathi, A.S. Bopanna

     ITEM NO.8                                COURT NO.5                      SECTION XVI-A

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                    No(s).   2881/2019

     MANISHA UMESH KUMAR SHARMA                                                 Petitioner(s)

                                                       VERSUS

     UMESH KUMAR TEJPAL SHARMA                                                  Respondent(s)
     ( IA No. 179783/2019 - EX-PARTE STAY
      IA No. 179784/2019 - EXEMPTION FROM FILING O.T.)

     Date : 09-12-2019 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE R. BANUMATHI
                             HON'BLE MR. JUSTICE A.S. BOPANNA


     For Petitioner(s)                    Mr. Amit Aggarwal,Adv.
                                          Mr. Rajat Bhardwaj, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

In the meantime, there shall be stay of further proceedings in connection with the Petition No. 1320 of 2018 titled as Umesh Kumar Tejpal Sharma vs. Manisha Umesh Kumar Sharma bearing CNR No. MHFC12-003045-2018 filed under Section 9 of Hindu Marriage Act, 1955 pending before the Family Court, Pune at Pune until further orders.

     (MADHU BALA)                                                         (BEENA JOLLY)
     COURT MASTER (SH)                                                       BRANCH OFFICER



Signature Not Verified

Digitally signed by
MADHU BALA
Date: 2019.12.09
17:13:13 IST
Reason: