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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(y) in The Foreign Contribution (Regulation) Act, 2010

(y)the form and manner for making of an application for compounding of an offence and the fee therefor under sub-section (4) of section 41;