Section 275(2)(iii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 275(2)] [Section 275] [Entire Act]

Union of India - Subsection

Section 275(2)(iii) in The Income Tax Act, 1961

(iii)any period during which a proceeding under this Chapter for the levy of penalty is stayed by an order or injunction of any Court, shall be excluded.]

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Union of India - Subsection

Section 275(2)(iii) in The Income Tax Act, 1961