Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 612] [Entire Act] State of West Bengal - Subsection Section 612(ii) in The Calcutta Municipal Corporation Act, 1980 (ii)shall not ordinarily be less than an amount equal to [two times] [Words substituted by W.B. Act 21 of 1988.] such tax.
