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Union of India - Section

Section 42 in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

42.

The trust deed, dated 27th February, 2008, alongwith any amendments thereto, shall be deemed to be the trust deed referred to in regulation 3. Such trust deed shall remain in full force and effect, until extinguished. All actions taken by the National Pension System Trust, under the trust deed dated 27th February, 2008, alongwith amendments thereto, shall remain valid and binding.