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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(3)(b) in New Town, Kolkata Development Authority Act, 2007

(b)require, by written notice, any person, accountable, for or having the custody or control of, any documents, to appear in person before them or before any officer subordinate to them;