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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(b) in The Coimbatore City Municipal Corporation Service Rules, 1987

(b)for promotion from a lower to a higher category in the service and the case may be in the same manner as if he has not been absent. The shall be entitled to all the privileges in respect of appointment, seniority, probation and appointments as full member which he would have enjoyed but for his absence subject to his completing satisfactorily the period of probation on his return.