Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(5a)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(5a)(a) in The Karnataka General Clauses Act, 1899

(a)an Act of the Dominion Legislature or of the Indian Legislature passed before commencement of the Constitution, and