Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19L] [Entire Act] Union of India - Subsection Section 19L(2) in Inland Vessels Act, 1917 (2)Where a registering authority other than the original registering authority makes any such entry, it shall communicate the new address to the original registering authority.
