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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

(2)The notice to attend a meeting shall specify every motion or proposition to be brought forward at the meeting along with the details of any other business to be transacted thereat.