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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Bihar - Subsection

Section 77(2)(j) in The Bihar Private Forest Act, 1947

(j)hunting, shooting, fishing, poisoning water and setting traps or snares in such forests and the killing or catching of elephants in such forests in areas in which the Elephants' Preservation Act, 1879 (VI of 1879) is not in force: